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[Cites 0, Cited by 0] [Section 4(4D)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(4D)(ii) in Jammu and Kashmir Panchayati Raj Rules, 1996

(ii)should be transposed to another place in the roll on the ground that the person concerned has changed his place of ordinary residence within the constituency ; or