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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Manipur - Subsection

Section 49(1)(i) in Manipur International University Act, 2018

(i)regulation of the conduct and duties of the employees of the University, colleges and institutions arid regulation of the conduct of the students of the University and of colleges and institutions;