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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(xii) in The Assam State Electricity Board Engineering Service Regulations, 1973

(xii)"Subordinate Engineer Grade I" means Overseers Grade I, Computers, Draftsman Grade I, Foreman Grade I (Electrical/Mechanical and Civil) and holders of such other posts as may be specified by the Board from time to time.