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State of Assam - Section

Section 2 in The Assam State Electricity Board Engineering Service Regulations, 1973

2. Definitions.

- In these Regulations, unless there is anything repugnant the subject or context,-
(i)"Act" means the Electricity (Supply) Act, 1948.
(ii)"Appointing Authority" means Assam State Electricity Board and/or Chairman of the Board, as the case may be.
(iii)"Board" means the Assam State Electricity Board constituted under Section 5 of the Electricity (Supply) Act, 1948.
(iv)"Chairman" means the Chairman of the Assam State Electricity Board.
(v)"Departmental Committee" means the Committee consisting of three officers of the Board as may be appointed/notified by the appointing authority from time to time.
(vi)"Direct recruitment" means recruitment made otherwise than by promotion to the service, or by transfer of an officer already in the service of any other Board/Government/Government undertaking/ Electrical Undertaking taken over the Board.
(vii)"Government" means any state Government or the Central Government.
(viii)"Junior Engineer" means a Subordinate Engineer Grade I who is at least a Matriculate and who possesses a 3 or 4 years' diploma in Civil/Mechanical/Electrical Engineering from a recognised Institute and who has been designated/appointed as such.
(ix)"Medical Authority" means an authority as may be appointed and/or declared by the Board as such.
(ix)"Selection Committee" means the Selection Committee as may be constituted and notified by the Board from time to time.
(xi)"Service" means the Assam State Electricity Board Engineering Service comprising of Electrical/Mechanical and Civil Engineers.
(xii)"Subordinate Engineer Grade I" means Overseers Grade I, Computers, Draftsman Grade I, Foreman Grade I (Electrical/Mechanical and Civil) and holders of such other posts as may be specified by the Board from time to time.
(xiii)"Waiting list" means the list of candidates recommended by the Selection Committee or the Departmental Committee as the case may be.
(xiv)"He", "him" or "his" includes "she", "her" and "hers" wherever it occurs.