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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in The U.P. Antarim Zila Parishad (Election of Upadhyakshas) Rules, 1961

(1)Any candidate may withdraw his candidature by presenting to the returning Officer a writing signed by himself unequivocally signifying his intention to withdraw.