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State of Uttar Pradesh - Section

Section 9 in The U.P. Antarim Zila Parishad (Election of Upadhyakshas) Rules, 1961

9. Withdrawal of candidature and declaration of result if election becomes uncontested.

(1)Any candidate may withdraw his candidature by presenting to the returning Officer a writing signed by himself unequivocally signifying his intention to withdraw.
(2)If there is only one candidate left after the withdrawal, the Returning Officer shall froth with declare him to be duly elected.