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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in The Assam Economic and Statistical Service Rules, 1973

(2)Subject to the provisions of sub-rules (3) and (6) of Rule 8 all appointments by direct recruitment shall be made in the order in which the names appear in the list forwarded by the Commission.