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State of Assam - Section

Section 12 in The Assam Economic and Statistical Service Rules, 1973

12. Appointment.

(1)All appointments shall be made by the Governor and shall be notified in the official Gazette.
(2)Subject to the provisions of sub-rules (3) and (6) of Rule 8 all appointments by direct recruitment shall be made in the order in which the names appear in the list forwarded by the Commission.
(3)Appointments by promotion shall be made in the order in which the names appear in the Select List prepared in accordance with provisions of Rule 7.