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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(1)(iii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(iii)providing for any other matter solely concerning the authority and not provided for by this Act and the Statutes.