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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Tamilnadu - Subsection

Section 88(9) in Tamil Nadu Co-operative Societies Rules, 1988

(9)Repairs and replacements exceeding two hundred and fifty rupees per vehicle at a time shall be entrusted to a society undertaking such repairs or to a workshop approved for the purpose by the Government.