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[Cites 0, Cited by 0] [Section 14D] [Entire Act]

State of Jharkhand - Subsection

Section 14D(ii) in Jharkhand Academic Council Act, 2002

(ii)He shall be person having 10 year's experience of University administration or as a teacher in a University or College, possessing a high second class master's degree of the University or an equivalent qualification.