Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(13) in The (Bye-Laws for the Regulation of) Cattle Traffic on Streets within the Limits of City of Lucknow, 1987 (13)Tulsi Das Marg (Victoria Street), Tal Katora and Shahmina Road;
