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State of Uttar Pradesh - Section

Section 3 in The (Bye-Laws for the Regulation of) Cattle Traffic on Streets within the Limits of City of Lucknow, 1987

3. Restriction on cattle traffic on certain streets within prescribed time.

- No person shall take out cattle or allow them to be taken out on the following places or streets except before 8 a.m. and between 1 p.m. to 3 p.m.,
(1)University Road;
(2)Mahatma Gandhi Marg;
(3)Vidhan Sabha Marg;
(4)Ashok Marg;
(5)Kaiser Bagh,
(6)Latouche Road (Gautam Buddha Marg);
(7)Aminabad and surrounding area of Amin-Uddaula Park;
(8)Rani Laxmi Bai Marg;
(9)Station Road and Kanpur Road from Chargagh to Mavaiya Bridge;
(10)Raja Nawab Ali Road;
(11)Moti Lal Nehru Road;
(12)Road connecting Vidhan Bhawan and Raj Bhawan which is connecting road from Mahatma Gandhi Marg to Major Banks Road;
(13)Tulsi Das Marg (Victoria Street), Tal Katora and Shahmina Road;
(14)Subhash Marg (Canning Street);
(15)Dali Ganj Bazar (Whole area);
(16)Faizabad Road from Daliganj bridge to Mahanagar and Octroi Post;
(17)Kali Das Marg;
(18)Narhi Market;
(19)Park Road; and
(20)Such other streets as the Mukhya Nagar Adhikari may, from time to time, notify in the Official Gazette.