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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Employment Officers' Service Rules, 1970

(1)The recruitment to the service shall be made in consultation with the Commission-
(a)by promotion in accordance with Rules 5 to 9 ; and
(b)by direct recruitment in accordance with Rule 10.