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State of Odisha - Section

Section 4 in The Orissa Employment Officers' Service Rules, 1970

4. Source of recruitment.

(1)The recruitment to the service shall be made in consultation with the Commission-
(a)by promotion in accordance with Rules 5 to 9 ; and
(b)by direct recruitment in accordance with Rule 10.
(2)Fixation of vacancies - Government shall ordinarily decide once in a calendar year preferably in the month of April, the number of vacancies in each branch of the service to be filled in that year.
(3)The percentage to be recruited by way of promotion under Rule 5 or 6 in any year shall not be more than fifty per cent of the total number of vacancies in each branch of the service for the year.Promotion