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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

Chota Nagpur Division - Subsection

Section 63(2)(ii) in Chota Nagpur Tenancy Act, 1908

(ii)relates to a tenancy situate in pargana Dhalbhum, the Estate of Porahat or the Kolhan Government Estate, in the district of Singhbhum, and was made prior to the first day of October, 1883, the first day of April, 1896, and the first day of September, 1927, respectively.