Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Uttar Pradesh - Subsection Section 44(b) in U.P. Revenue Code (Amendment) Act, 2016 (b)in sub-section (2), for the words ^^,sls O;fDr;ksa ls la;qDr :i ls lEcfU/kr lek tk,xk tks ,slh lhek ds izR;sd vkSj tksrksa dks /kkj.k djrs gks the words ^^,sls O;fDr;ksa dk la;qDr :i ls lek tk,xk tks ,lsh lhek ds fdlh vkSj tksrksa dks /kkj.k djrs gks shall be substituted;
