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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(h) in The Housing Board, Haryana (Regulations of Business), Regulations, 1980

(h)"Schedule" means a schedule appended to these regulations.
(ii)Other terms and expressions used in these regulations shall have the meanings respectively assigned to them under the Act and the Rules framed thereunder as amended from time to time.
(iii)[ The employees of the Board shall be classified as class-I, II, III and IV on the pattern of Haryana Government.] [Added vide Haryana Government Notification - see Haryana Gazette Part III dated 26.4.1988 page 119.]