Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Manipur - Section

Section 14 in The Manipur University Act, 1980

14. Syndicate.

(1)The Syndicate shall be the principal body of the University, and its constitution and the terms of office of its members, other than ex-officio members, shall be prescribed by the Statutes.
(2)It shall be in charge of the general management and administration (including the revenue and property) of the University.