Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Manipur - Subsection Section 14(1) in The Manipur University Act, 1980 (1)The Syndicate shall be the principal body of the University, and its constitution and the terms of office of its members, other than ex-officio members, shall be prescribed by the Statutes.
