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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Chattisgarh - Subsection

Section 44(1)(c) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(c)the procedure to be observed at the meetings and the number of members required to form the quorum; and