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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(c) in The National Council for Teacher Education (Manner of Appointment and Qualifications of Vice Chairperson) Rules, 2012

(c)two eminent persons from outside the Ministry of Human Resource Development and its subordinate offices - to be nominated by the Central Government Members.