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Union of India - Section

Section 6 in The National Council for Teacher Education (Manner of Appointment and Qualifications of Vice Chairperson) Rules, 2012

6. The composition of Selection Committee.

- The selection shall be made on the recommendation of the Selection Committee consisting of -
(a)Chairman - to be nominated by the Central Government;
(b)two Heads of Institutions of the Central Educational Institutions or Central Universities or Central autonomous bodies - to be nominated by the Central Government - Members;
(c)two eminent persons from outside the Ministry of Human Resource Development and its subordinate offices - to be nominated by the Central Government Members.
(d)Chairperson, NCTE - Member.