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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(8) in The Central Waqf Council Rules, 1998

(8)[ The minutes of the meeting shall be recorded by the Secretary and circulated to the members, within a period often days after the approval of the Chairperson.] [Substituted by Notification No. G.S.R. 240 (E) dated 22.3.2012 (w.e.f. 30.9.1998)]