Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Haryana - Subsection

Section 83(b) in Faridabad Complex Administration Building Rules, 1989

(b)means of access to the individual sub-divided plots;