Section 83 in Faridabad Complex Administration Building Rules, 1989
83. Application for permission to sub-divide. Sections 43(2), 57(2)(m).
- Any person wishing to sub-divide the plot as mentioned above, shall make an application together with a sub-division fee @ Rs. 5, Rs. 10 and Rs. 15 per square metre of the total plot area for the 1st, 2nd and 3rd time of sub-division respectively as the case may be accompanied by the following documents :-(i)site plan;(ii)Sub-Division Plan showing;(a)the arrangement of sub-divided plots;(b)means of access to the individual sub-divided plots;(c)means of obtaining water supply and sewerage disposal.(iii)proof of ownership of land to be sub-divided;
