Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Jharkhand - Subsection Section 24(2) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018 (2)The manufacturer shall paint and number the vessels and utensils of the plant in such manner as may be directed by the Excise Commissioner.
