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State of Jharkhand - Section

Section 24 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

24. Marking and numbering of rooms and vessels.

(1)The manufacturer shall paint and number the outside wall of every room or place of his plant with colour.
(2)The manufacturer shall paint and number the vessels and utensils of the plant in such manner as may be directed by the Excise Commissioner.