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[Cites 0, Cited by 0] [Section 49A(14)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(14)(b) in The West Bengal Factories Rules, 1958

(b)In no circumstances shall any locomotive or train be moved between sunset and sunrise or at any time when there is fog, unless it carries a white head light and a red rear light.