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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in The U.P. Fruit Nurseries (Regulation) Act, 1976

(3)It shall come into force on such date as the State Government may, by notification, appoint in this behalf, and different dates may be appointed for different areas of Uttar Pradesh.