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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(9) in The Bangalore Metro Railway (General) Rules, 2011

(9)If points are not indicated as set and locked, the Traffic Controller shall instruct the station controller to examine the concerned points, if they are lying in the Incorrect position, he shall manually set the points with the crank handle from the station control room and the points shall be secured with a clamp and padlocked and the train instructed by hand signal to proceed.