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Union of India - Section

Section 39 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

39. Absence from duty.

- Unless otherwise decided by the President in exceptional circumstances, no permanent employee of the Institute shall be away from his post, otherwise than on foreign service or because of suspension for more than five years at a stretch including the period of leave which may have been sanctioned.