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State of Madhya Pradesh - Section

Section 19 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

19. Dean of Students' Welfare.

(1)The Dean of Students' Welfare shall be appointed by the Executive Council on the recommendation of the Kulpati.
(2)The Dean appointed under sub-section (1) shall be a whole-time salaried officer :Provided that the Executive Council may, if it considered necessary, appoint, on the recommendation of the Kulpati, a teacher, not below the rank of a Reader for a period of three years to discharge the duties of the Dean of Students' Welfare, in addition to his duties as such teachers, and, in such a case, the Executive Council may sanction a suitable allowance to be paid to him.
(3)The terms and conditions of service and duties and powers of the Dean of Students' Welfare shall be prescribed by the Statutes.