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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(2)The Dean appointed under sub-section (1) shall be a whole-time salaried officer :Provided that the Executive Council may, if it considered necessary, appoint, on the recommendation of the Kulpati, a teacher, not below the rank of a Reader for a period of three years to discharge the duties of the Dean of Students' Welfare, in addition to his duties as such teachers, and, in such a case, the Executive Council may sanction a suitable allowance to be paid to him.