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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

(2)The statement of passes shall be certified by the Head of Institution who will be held responsible for the accuracy of the date and he is liable for disciplinary action for any false or inaccuracy in awarding points.Note. - For this purpose "pass" is defined as getting at least 35% of marks obtained in final examination whether the student is detained or not.