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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(1)A licence to be granted under these rules shall be either for a fixed period of three years or a temporary licence for a period not exceeding three months at a time but not exceeding six months in aggregate in a calendar year.