Section 5 in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989
5.
(1)A licence to be granted under these rules shall be either for a fixed period of three years or a temporary licence for a period not exceeding three months at a time but not exceeding six months in aggregate in a calendar year.(2)A licence for a period of three years shall be granted or renewed only in respect of a place permanently equipped for exhibition of films on television screen through video cassette player.(3)The licence shall be granted for a Video Cassette Player in respect of a premises having seating capacity upto fifty seats only.
