Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Allahabad High Court

Ashok Kumar Chaurasiya And Another vs G.P. Tripathi Registrar/Nodal Officer ... on 18 August, 2021

Author: Prakash Padia

Bench: Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5844 of 2010
 

 
Applicant :- Ashok Kumar Chaurasiya And Another
 
Opposite Party :- G.P. Tripathi Registrar/Nodal Officer J.E.E. B.Ed. And Ors.
 
Counsel for Applicant :- V.K. Gupta,N.K.Trivedi,O.P. Singh Sikarwar
 
Counsel for Opposite Party :- S.C.,Amitabh Singh,Anand Tiwari,K.Ajit,Rajesh Chandra Gupta,Saumitra Singh
 

 
Hon'ble Prakash Padia,J.
 

List has been revised but nobody is present on behalf of the applicants.

The applicants are before this Court for a direction to initiate contempt proceeding against the opposite party for wilful disobedience of the judgement and order dated 22.09.2010 passed in Writ Petition No.58467 of 2010 (Ashok Kumar Chaurasiya & another Vs. State of U.P. and others) and order dated 05.10.2010 passed in Special Appeal No.1626 of 2010 (Principal, Sai College of Education, Mahoba & another Vs. State of U.P. and others).

From perusal of the record, it appears that either the order of the writ Court has been complied with or the parties have lost their interest.

In the circumstances, it is needless to keep pending this contempt application.

In view of the same, the present contempt application is dismissed.

Order Date :- 18.8.2021 Pramod Tripathi