Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(a) in Damodar Valley Corporation Act, 1948 (a)sell electrical energy to any consumer in the Damodar Valley where the energy is taken by the consumer at a pressure of 30, 000 volts or more;
