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State of Jammu-Kashmir - Section

Section 34 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

34. Removal of encroachments and obstructions over irrigation/flood control works

- The Executive Engineer incharge of an area shall ensure that all encroachments and obstructions over or upon irrigation or flood control works in such area are removed immediately on being noticed or on being informed about such encroachment or obstruction in accordance with the provisions of sections 52 and 53 of the Act.