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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)The application shall be sent to the society by registered post with acknowledgement due or personally handed over under acknowledgement to an officer or servant of the society authorised in this behalf by the society.