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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3)(u) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(u)to perform such other duties as may be conferred or imposed on him by the Statutes, Regulations or by the Vice-Chancellor.