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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(27A) in Aircraft Rules, 1937

(27A)[ "Gyroplane" means a rotorcraft whose rotors are not engine-driven, except for initial starting, but are made to rotate by action of the air when the rotorcraft is moving; and whose means of propulsion, consisting usually of conventional propellers, is independent of the rotor system;] [Inserted by Notification No. G.S.R. 1358(E), dated 01.11.2017 (w.e.f. 23.3.1937).]