Himachal Pradesh High Court
Usha Garg vs . State Of H.P. And Others on 17 October, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Usha Garg Vs. State of H.P. and others .
Cr.MMO No. 697 of 2021 17.10.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner/non-
applicant.
Mr. Suernder Verma, Advocate, for respondent No.1.
M/s Sumesh Raj, Dinesh Thakur and Sanjev Sood, Additional Advocate Generals with Mr. Amit Kumar Dhumal, Deputy Advocate General, for respondents/non-applicants No.1 to 3.
Mr. Ramakant Sharma, Advocate for respondent No. 4/applicant in Cr.MP No. 1887 of 2022.
Cr.M.P. No. 1887 of 2022 Mr. Ramakant Sharma, learned Counsel for the applicant prays for and is permitted to withdraw this application.
Being a decided matter, Registry is directed not to list the main petition.
(Ajay Mohan Goel) Judge October 17, 2022 (narender) ::: Downloaded on - 17/10/2022 20:05:41 :::CIS