Himachal Pradesh High Court
Usha Garg vs . State Of H.P. And Others on 13 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Usha Garg Vs. State of H.P. and others Cr. MMO No. 697 of 2021 .
13.07.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner/non applicant.
M/s Sumesh Raj, Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. Manoj Bagga, Assistant Advocate General, for respondents/nonapplicants No. 1 to 3.
Mr. Ramakant Sharma, Advocate, for respondent No. 4/applicant in Cr. MP No. 1887 of 2022.
Cr. MP No. 1887 of 2022 On the request of Mr. Pal, list for consideration on 14th July, 2022, to enable him to have instructions with regard to Rapat Rojnamcha dated 4th May, 2022.
(Ajay Mohan Goel) Judge July 13, 2022 (bhupender) ::: Downloaded on - 13/07/2022 20:06:57 :::CIS