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State of Rajasthan - Section

Section 37 in Rajasthan Para-medical Council Regulations, 2014

37. Fixation of Examination Centres.

(1)All Centres for examinations of the Council shall be fixed by the Council each year according to convenience and suitability. Unwanted correspondence in this regard shall not be entertained.
(2)The examinations of the Council shall be held at such centres only as are fixed by the Council for the purpose.