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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(1) in Rajasthan Para-medical Council Regulations, 2014

(1)All Centres for examinations of the Council shall be fixed by the Council each year according to convenience and suitability. Unwanted correspondence in this regard shall not be entertained.