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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(5)(h) in Tamil Nadu Electricity Grid Code, 2005

(h)Accident Reporting: Reporting of accidents shall be in accordance with the Section 161 of Act 2003 in both fatal and non-fatal accidents.