Madhya Pradesh High Court
M/S Parle Biscuit Pvt. Ltd vs Union Of India on 11 August, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-21029-2013 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 2093 of 2013 (M/S PARLE PRODUCTS PVT LTD AND OTHERS Vs UNION OF INDIA AND OTHERS ) WP/3956/2013, WP/8258/2013, WP/8544/2013, WP/8728/2013, WP/8810/2013, WP/9250/2013, WP/9273/2013, WP/12487/2013, WP/15273/2013, WP/15831/2013, WP/18070/2013, WP/18813/2013, WP/21029/2013, WP/700/2014, WP/4883/2014, WP/5300/2014, WP/7937/2014, WP/11022/2014, WP/11023/2014, WP/13137/2014, WP/14150/2014, WP/6409/2015, WP/17821/2015, WP/18209/2015, WP/2803/2016, WP/17415/2017 Dated : 11-08-2025 Parties through their counsels.
On the request of the parties, list on 19.08.2025 for consideration.
(VISHAL MISHRA) JUDGE VV Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 12-08-2025 11:41:52