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State of Rajasthan - Section

Section 48 in Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009

48. Repeal and savings.

(1)The Mahatma Jyoti Rao Phool University Jaipur Ordinance, 2008 (Ordinance No. 13 of 2008) is hereby repealed.
(2)Notwithstanding such repeal, all things done, actions taken or orders made under the said ordinance shall be deemed to have been done, taken or made under this Act.